Calcutta High Court (Appellete Side)
Ram Prasad Sahu vs The State Of West Bengal And Others on 30 August, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Sl.26. 30.08.2013
.
S.G. W.P. No.15057 (W) of 2001 Ram Prasad Sahu
-versus-
The State of West Bengal and others Since the petitioner is not represented and no meaningful steps have been taken by the petitioner for more than a decade, WP No.15057 (W) of 2001 is dismissed for default.
Interim order, if any, stands vacated.
There will be no order as to costs.
(Sanjib Banerjee, J.)