Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Jharkhand - Subsection Section 115(v) in Bihar Education Code, 1961 (v)It is further (decided that a Sub-Inspector of Schools should not be normally allowed to remain in on circle for more than three years.
