Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(e) in The Petroleum Act, 1934 (e)"to import petroleum" means to bring it into [India] [ Substituted by Act 62 of 1956, Section 2 and Schedule, for " the territories to which this Act extends" .] by land, sea or air, otherwise than during the course of transport;
