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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1) in The Andhra Pradesh State Agricultural Council Act, 2020

(1)For the purposes of preparing the first Andhra Pradesh State Agricultural/Horticultural Practitioners Register, the Government shall, by notification, constitute a Registration Committee consisting of three persons holding Agricultural/Horticultural qualification and also appoint a person holding Agricultural/Horticultural qualification who shall act as Secretary of the Committee.