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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(f) in The West Bengal State Health Service Act, 1990

(f)"State Health Service" means the West Bengal Medical Education Service, or the West Bengal Health Service, [or the West Bengal Public Health-cum-Administrative Service,] [Words inserted by W.B. Act 26 of 2003.] as constituted under section 3.