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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The U.P. Food and Civil Supplies (Weights and Measures) Service Rules, 1981

(1)Selection to the posts of Assistant Controller, Weights and Measures, Grade I (Selection Grade) and promotion to the post of Deputy Controller, Weights and Measures, shall be made on the basis of seniority subject to the rejection of the unfit through a Selection Committee constituted as follows :
(i)Secretary;
(ii)Secretary to Government in the Appointment Department; and
(iii)Controller,