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Allahabad High Court

State Of U.P. vs Sukkhu on 2 April, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 19
Application No.304927 of 2007.
Case :- FIRST APPEAL No. - 1319 of 2004
Petitioner :- State Of U.P.
Respondent :- Sukkhu
Petitioner Counsel :- S.C.
Respondent Counsel :- B.N. Tewari

Hon'ble Sanjay Misra,J.

Learned counsel for the appellant may serve a copy of this application and affidavit on Sri B.N. Tewari, learned counsel for the respondent.

Sri B.N. Tewari may file reply within three weeks.

Sri Devendra Tripathi, learned counsel for the appellant will inform Sri B.N. Tewari about passing of the order in writing.

Order Date :- 2.4.2010 pks