Allahabad High Court
State Of U.P. vs Sukkhu on 2 April, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Application No.304927 of 2007. Case :- FIRST APPEAL No. - 1319 of 2004 Petitioner :- State Of U.P. Respondent :- Sukkhu Petitioner Counsel :- S.C. Respondent Counsel :- B.N. Tewari Hon'ble Sanjay Misra,J.
Learned counsel for the appellant may serve a copy of this application and affidavit on Sri B.N. Tewari, learned counsel for the respondent.
Sri B.N. Tewari may file reply within three weeks.
Sri Devendra Tripathi, learned counsel for the appellant will inform Sri B.N. Tewari about passing of the order in writing.
Order Date :- 2.4.2010 pks