Bombay High Court
Akhil Bharatiya Mathadi Transport And ... vs The State Of Maharashtra Through The ... on 30 September, 2022
Author: M. S. Karnik
Bench: Dipankar Datta, M. S. Karnik
905-aswp10598-2016+
PDP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.10598 OF 2016
Saint Gobain India Pvt. Ltd. ...Petitioner
V/s.
The Goods Transport Labour Board,
Greater Mumbai, through
Chairman & Secretary & Ors. ...Respondents
WITH
WRIT PETITION NO.11558 OF 2017
GJN Logistics, through
Proprietor Shri Krishna Bhoir ...Petitioner
V/s.
Goods Transport Labour Board,
Greater Mumbai, & Anr. ...Respondents
WITH
WRIT PETITION NO.7721 OF 2018
Saint Gobain India Pvt. Ltd. ...Petitioner
V/s.
The State of Maharashtra,
through the Secretary & Ors. ...Respondents
WITH
WRIT PETITION NO.8407 OF 2018
Akhil Bhartiya Madhadi Transport
& General Kamgar Union,
Carnac Bunder, Mumbai & Anr. ...Petitioners
V/s.
The State of Maharashtra, through
The Secretary, Labour & Industrial
Department, Mantralaya & Ors. ...Respondents
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905-aswp10598-2016+
Ms. Tanaya Patkar i/by Ms. Nutan Patankar for the
petitioner in WP/10598/2016, WP/7721/2018 &
WP/11558/2017.
Mr. M. M. Pabale, AGP for respondent no.2/State in
WP/10598/2016, WP/11558/2017 & for respondent
no.1/State in WP/7721/2018 & WP/8407/2018.
Mr. Rahul D. Oak for respondent no.1 in
WP/10598/2016 & WP/11558/2017 & for
respondent no.2 in WP/7721/2018 &
WP/8407/2018.
Mr. A. S. Peerzada for respondent no.4/Mathadi
Kamgar Union in WP/7721/2018
Mr. Avinash Jalisatgi with Ms. Pavitra Manesh for
respondent no.3 in WP/7721/2018.
CORAM: DIPANKAR DATTA, CJ. &
M. S. KARNIK, J.
DATE: SEPTEMBER 30, 2022 P.C.:
We are informed that a settlement has been arrived at by and between the parties. Let appropriate documents in that behalf be placed on the Friday next (7th October, 2022) when these writ petitions shall be listed for directions.
(M. S. KARNIK, J.) (CHIEF JUSTICE)
Digitally
signed by
PRAVIN
PRAVIN DASHARATH
DASHARATH PANDIT
PANDIT Date:
2022.09.30
15:04:37
+0530
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