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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(c) in The Electricity (Supply) Annual Accounts Rules, 1985

(c)"Annual statement of Accounts" means the Annual Statement of Accounts as defined in sub-rule (1) of rule 5 and includes the Annual Account and the Accounts ;