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Bombay High Court

Crystal Pride Developers vs The Assistant Commissioner Of Income ... on 25 April, 2022

Author: N.R. Borkar

Bench: K.R. Shriram, N.R. Borkar

                                                                              951-oswpl-12546-22.doc

           Digitally
           signed by
           DINESH
                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DINESH
SADANAND
           SADANAND
           SHERLA                           ORDINARY ORIGINAL CIVIL JURISDICTION
SHERLA
                                             WRIT PETITION (L) NO. 12546 OF 2022
           Date:
           2022.04.25
           18:55:35
           +0500



                        Crystal Pride Developers                      ... Petitioner
                              V/s.
                        The Assistant Commissioner of
                        Income Tax Circle 22(1), Mumbai
                        and ors.                                      ... Respondents

                                                     ----------------
                        Mr. Rahul Hakani i/b Ms Niyati Mankad for the Petitioner.
                        Mr. Akhileshwar Sharma for the Respondent - Revenue.
                                                     ----------------

                                                              CORAM   :     K.R. SHRIRAM &
                                                                            N.R. BORKAR, JJ.
                                                              DATE    :     APRIL 25, 2022.

                        P.C.

                        1]       Mr. Sharma seeks three weeks time to file reply. Time granted.

                        Rejoinder, if any, to be filed within two weeks thereafter.

                        2]       Stand over to 22.06.2022.

                        3]       Ad-interim relief in terms of prayer clause (d) is granted until

                        25.06.2022.


                                          (N.R. BORKAR, J.)                  (K.R. SHRIRAM, J.)




                        Dinesh Sherla                                                                  1/1