Bombay High Court
Crystal Pride Developers vs The Assistant Commissioner Of Income ... on 25 April, 2022
Author: N.R. Borkar
Bench: K.R. Shriram, N.R. Borkar
951-oswpl-12546-22.doc
Digitally
signed by
DINESH
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
DINESH
SADANAND
SADANAND
SHERLA ORDINARY ORIGINAL CIVIL JURISDICTION
SHERLA
WRIT PETITION (L) NO. 12546 OF 2022
Date:
2022.04.25
18:55:35
+0500
Crystal Pride Developers ... Petitioner
V/s.
The Assistant Commissioner of
Income Tax Circle 22(1), Mumbai
and ors. ... Respondents
----------------
Mr. Rahul Hakani i/b Ms Niyati Mankad for the Petitioner.
Mr. Akhileshwar Sharma for the Respondent - Revenue.
----------------
CORAM : K.R. SHRIRAM &
N.R. BORKAR, JJ.
DATE : APRIL 25, 2022.
P.C.
1] Mr. Sharma seeks three weeks time to file reply. Time granted.
Rejoinder, if any, to be filed within two weeks thereafter.
2] Stand over to 22.06.2022.
3] Ad-interim relief in terms of prayer clause (d) is granted until
25.06.2022.
(N.R. BORKAR, J.) (K.R. SHRIRAM, J.)
Dinesh Sherla 1/1