Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 669] [Entire Act] State of Uttar Pradesh - Subsection Section 669(1) in The General Rules (Civil), 1957 (1)The accounts to be maintained and kept by the guardian shall be for the year beginning with 1st April and ending with 31st March.