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Union of India - Section

Section 10 in THE NATIONAL INSTITUTES OF FOOD TECHNOLOGY, ENTREPRENEURSHIP AND MANAGEMENT ACT, 2021

10. Authorities of Institutes.—

The following shall be the authorities of an Institute, namely:—
(a)a Board of Governors;
(b)a Senate; and
(c)such other authorities as may be declared by the Statutes to be the authorities of the Institute.