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[Cites 0, Cited by 3] [Entire Act]

State of West Bengal - Section

Section 4 in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Act, 2006

4. Restriction on felling of trees.

-Except as provided in this Act or the rules made thereunder, no person shall
(a)fell any tree in the Non-Forest Area and
(b)cut, remove or otherwise dispose of any tree other than a tree which has felled without the aid of human agency.