Madras High Court
P.Jayagopi vs The District Collector on 2 November, 2018
Bench: S.Manikumar, Subramonium Prasad
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 02.11.2018
CORAM:
THE HON'BLE MR.JUSTICE S.MANIKUMAR
AND
THE HON'BLE MR.JUSTICE SUBRAMONIUM PRASAD
W.P.No.14719 of 2018
and
W.M.P.No.17403 of 2018
P.Jayagopi ... Petitioner
vs.
1.The District Collector,
O/o. District Collectorate,
Kanchipuram.
2.The Managing Director,
TASMAC Private Limited,
Thalamuthu Natarajan Building,
Egmore, Chennai - 600 008.
3.The Assistant Commissioner,
(Kalal TASMAC Section),
O/o District Collectorate,
Kanchipuram.
4.The District Manager,
TASMAC (P) Ltd,
Thirumazhisai Section III,
Kanchipuram North, Sembarampakkam,
Chennai - 600 123.
5.The General Manager,
TASMAC (P) Ltd,
(LLA Building) Anna Salai,
http://www.judis.nic.in Chennai - 600 006. ... Respondents
2
Prayer: Writ Petition is filed under Article 226 of the Constitution of
India, praying for the issuance of a writ of Mandamus, forbearing the
respondents from opening the TASMAC Shop No.4158 situated at
Pammal Main Road, Pammal, Kanchipuram District, by considering
petitioner representation dated 29.05.2018.
For Petitioner : Mr.R.Marudhachalamurthy
For R1 : Mr.E.Manoharan,
Additional Government Pleader.
For R2 to R5 : Mr.P.Arumugarajan,
Standing Counsel for TASMAC.
ORDER
(Order of the Court was made by S.MANIKUMAR, J) Petitioner has sought for a Writ of Mandamus, forbearing the respondents from opening TASMAC Shop No.4158, situated at Pammal Main Road, Pammal, Kanchipuram District, by considering petitioner's representation dated 29.05.2018.
2. On the basis of proceedings of the District Manager, TASMAC Limited, Kanchipuram (North), in RC.No.4158/A6/2018, dated 05.06.2018, Mr.P.Arumugarajan, learned Standing Counsel for the respondents 2 to 5, submitted that shop has already been opened. He further submitted that writ petition filed on 11.06.2018, for a http://www.judis.nic.in Mandamus, to forbear the respondents from opening of TASMAC Shop, 3 does not survive.
3. Heard, learned counsel for the parties and perused the materials available on record.
4. Proceedings of the District Collector, Kanchipuram District, in RC.No.11184/2018/tp1, dated 05.06.2018, permitting the location of TASMAC Shop No.4158, at Pammal Main Road, Pammal, Kanchipuram District, is extracted hereunder:-
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vz;/4158-2018-m6. ehs;: 28.05.2018 5/ cjtp Mizah; (fyhy;) fh";rpgu[ k; g[yjzpf;if ehs;/
-------
http://www.judis.nic.in 4 Miz :
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5. Proceedings of the District Manager, TASMAC Limited, Kanchipuram (North), in RC.No.4158/A6/2018, dated 05.06.2018, opening TASMAC Shop No.4158 situated at Pammal Main Road, Pammal, Kanchipuram District, is extracted hereunder:-
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cah;ePjpkd;w cj;jput[g;go njrpa kw;Wk; khepy beL";rhiyfspy; cs;s kJghdf; filfs; 28- 04-2018 md;W K:lg;gl;lJ?K:lg;gl;l kJghdf; filfiscr;rePjpkd;w cj;jputpd;go khtl;l Ml;rpah; mth;fs; mnj ,lj;jpy; kPzL ; k; jpwf;f cj;jputpl;lJ ? bjhlh;ghf/ http://www.judis.nic.in ghh;it : 1/ brd;id cah;ePjp kd;w hpl; kD vz; WP 23974/2017 6 jPh;g[iu ehs;:28.04.2018 2/ muR Miz (gy;tif) vz; 32. cs;. kJtpyf;F kw;Wk; Maj;jPh;itj;Jiw (VI) ehs;: 21.05.2018 3/ cr;rePjp kd;w tpLKiw fhy nky;KiwaPlL ; kD (C) vz;/ 11581-2018 jPh;gi [ u ehs; : 23/05/2018 4/ khtl;l nkyhsh; lh!;khf; ypl;. fh";rpg[uk; tlf;F fojk; vz; 4158-2018-m6. ehs;: 28.05.2018 5/ cjtp Mizah; (fyhy;) fh";rpg[uk; g[yjzpf;if ehs;: 25.05.2018 6/ khtl;l Ml;rpah; fh";rpg[uk; mth;fspd; bray;Kiw Miz vz;/ e/f/vz; 11184-2018-tp1 ehs;: 05.06.2018 ******** Miz :
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6. As rightly contended, when shop has already been opened on 05.06.2018, writ petition filed on 11.06.2018, for a Mandamus, forbearing the respondents from opening a TASMAC Shop based on the representation of the petitioner dated 29.05.2018, has become infructuous.
http://www.judis.nic.in 7 Accordingly, writ petition is dismissed. No Costs. Consequently, the connected writ miscellaneous petition is closed.
(S.M.K., J.) (S.P., J.) 02.11.2018 Index : Yes/No Internet : Yes/No asr/dm To
1.The District Collector, O/o. District Collectorate, Kanchipuram.
2.The Managing Director, TASMAC Private Limited, Thalamuthu Natarajan Building, Egmore, Chennai - 600 008.
3.The Assistant Commissioner, (Kalal TASMAC Section), O/o District Collectorate, Kanchipuram.
4.The District Manager, TASMAC (P) Ltd, Thirumazhisai Section III, Kanchipuram North, Sembarampakkam, Chennai - 600 123.
5.The General Manager, TASMAC (P) Ltd, (LLA Building) Anna Salai, Chennai - 600 006.
http://www.judis.nic.in 8 S.MANIKUMAR,J.
AND SUBRAMONIUM PRASAD, J.
asr/dm W.P.No.14719 of 2018 and W.M.P.No.17403 of 2018 02.11.2018 http://www.judis.nic.in