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State of Uttarakhand - Section

Section 13 in Uttaranchal Service of Junior Engineers (Group 'C') Minor-Irrigation (Irrigation Department) Rules, 2003

13. Physical fitness.

- No candidate shall be appointed to a post in the Service unless he be in good mental and physical health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment, he shall be required a fitness certificate from Chief Medical Officer :Provided that a Medical Certificate of fitness shall not be required from a candidate recruited by promotion.