Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(d) in Code on Social Security, 2020

(d)frame any other scheme or schemes for the purposes of providing social security benefits under this Code to self-employed workers or any other class of persons; and