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Chattisgarh High Court

Smt. Suraj Bai vs Smt. Hiranbai 9 Sa/195/2018 Deepak ... on 17 July, 2019

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

               HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                                MCC No. 586 of 2019

                         Smt. Suraj Bai Versus Smt. Hiranbai

 Single Bench

 Hon'ble Shri Justice Sanjay K. Agrawal




17.07.2019         Mr. Anand Kumar Gupta, Counsel for the Applicant.

                   Issue notice to the respondents by ordinary as well as registered

post returnable within six weeks.

P.F. and copies within seven days.

Sd/-

(Sanjay K. Agrawal) Judge Vishakha