Madhya Pradesh High Court
Ujjwal Singh vs Methodist Church In India on 6 December, 2022
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
ON THE 6 th OF DECEMBER, 2022
MISC. PETITION No. 5943 of 2022
BETWEEN:-
UJJWAL SINGH S/O LATE SHRI K.M. SINGH, AGED
ABOUT 45 YEARS, OCCUPATION: NIL 1127/B DURGA
COLONY SANJEEVANI NAGAR JABALPUR (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI ATULANAND AWASTHY SENIOR ADVOCATE SENIOR
ADVOCATE ASSISTED BY SHRI ABHAY TIWARI, ADVOCATE)
AND
METHODIST CHURCH IN INDIA THROUGH THE
MANAGER SMT. LAXMI CHHAYA SILAS W/O FATHER
PADRI MOHAN SILAS AGED ABOUT 33 YEARS
HAWABAGH WOMENS COLLEGE HOSTEL NARMADA
ROAD JABALPUR (MADHYA PRADESH)
.....RESPONDENT
This petition coming on for admission this day, th e court passed the
following:
ORDER
After arguing at length, learned counsel for the petitioner prays for withdrawal of this petition with liberty to raise all the grounds in the proceedings initiated under Order 9 rule 13 CPC.
Prayer being reasonable, is accepted. Accordingly, miscellaneous petition is dismissed as withdrawn with the aforesaid liberty.
Interim application(s), if any, shall stand disposed off.
Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 12/7/2022 5:45:22 PM 2(DWARKA DHISH BANSAL) JUDGE pb Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 12/7/2022 5:45:22 PM