Section 9 in Orissa Zilla Parishad Election Rules, 1994
9. Eligibility of the proposer and seconder.
- No person shall be eligible to be either the proposer or the seconder of a candidate for the election of the Member of Parishad from a Constituency unless his name finds place in the electoral roll of the said Constituency.Part-III Filing of Nomination, Scrutiny and Withdrawal
