Supreme Court - Daily Orders
M/S Jaypee Himachal Cement Plant, (A ... vs Commissioner Of Central Excise ... on 10 April, 2015
Bench: Chief Justice, Arun Mishra
ITEM NO.8 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 3306/2015
M/S JAYPEE HIMACHAL CEMENT PLANT,
(A UNIT OF JAIPRAKASH ASSOCIATES LIMITED)
THROURGH ITS PRESIDENT VILLAGE BAGA, PANCHAYAT
MANGAL, TEHSIL ARKI Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE CHANDIGARH-I
CENTRAL REVENUE BUILDING Respondent(s)
(With appln. (s) for ex-parte stay and office report)
Date : 10/04/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ARUN MISHRA
For Appellant(s) Mr. Gopal Subramanium, Sr. Adv.
Mr. Pawan Upadhyay, Adv.
Mr. Nishant, Adv.
Mr. Saravjeet Pratap Singh, Adv.
Mr. Rajesh Sharma, Adv.
Ms. Sharmila Upadhyay,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice in the civil appeal as well as on the application for ex-parte stay.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2015.04.10 17:10:58 IST Reason: