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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(1)(b) in U.P. Sugarcane (Regulation Supply and Purchase) Act, 1953

(b)ratoon cane of any variety grown in any area specified in such notification is unsuitable for use in any or all factories situated in the said area; and