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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(3)(a) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(a)to rescue the victim of such act, authorising the police or any organisation working for persons with disabilities to provide for the safe custody or rehabilitation of such person, or both, as the case may be ;