Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Assam - Subsection Section 14(2) in Civil Suit Rules (Assam) (2)In such cases the Government Department concerned shall consult the Legal Remembrancer and upon receipt of his opinion shall issue such instructions to the District Officer as it thinks fit.
