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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(6)(b) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(b)prepare a list of Chairpersons of Mandal Education Committees in the district forco - opting one Mandal Education Committee Chairperson as a Member in the Committee ;