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[Cites 0, Cited by 3] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(3) in The Maharashtra Village Panchayats Act, 1959

(3)Notwithstanding anything contained in section 10, if the vacancy of a member occurs within six months preceding the date on which the term of office of the members of the panchayat expires under section 27, the vacancy shall not be filled.