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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(i) in The Jammu and Kashmir Collection of Statistics Act, 2010

(i)"statistical survey" means a census or a survey, whereby information is collected from all the informants in the field of inquiry or from a sample thereof, by the Government under this Act, or any other relevant Act, wholly or primarily for the purposes of processing and summarizing by appropriate statistical procedures ;