Punjab-Haryana High Court
The Punjab Small Industries And Export vs Satinder Pal Singh And Others on 4 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 1866 of 2000 (O&M)
The Punjab Small Industries and Export
Corporation Limited ......Appellant
vs
Satinder Pal Singh and others .......Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Heman Aggarwal, Advocate, for the appellant.
Mr. O. P. Dabla, Assistant Advocate General, Punjab.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in R. F. A. No. 2697 of 1999 - Harjinder Singh and another vs Land Acquisition Collector, Industries Department, Punjab and others.
4.2.2009 ( Rajesh Bindal) vs. Judge