Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 433] [Entire Act]

State of Tamilnadu - Subsection

Section 433(22) in The Madurai City Municipal Corporation Act, 1971

(22)for prescribing the method of sale of articles whether by measure, weight, tale or piece;