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[Cites 0, Cited by 0] [Section 185A(3)] [Section 185A] [Entire Act]

State of West Bengal - Subsection

Section 185A(3)(a) in The West Bengal Panchayat Act, 1973

(a)anything done or any action taken by the Zilla Parishad under this Act prior to the coming into office of the Council, and