Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157BB] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157BB(4) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(4)No transfer under this section shall be made except with the previous approval of the Assistant Collector concerned.