Bombay High Court
Saint-Gobain Construction Products Uk ... vs Patel Gypsum Pvt. Ltd. And 2 Ors on 17 July, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-11
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 10123 OF 2023
In
INTERIM APPLICATION STAMP NO. 8586 OF 2023
Patel Gypsum Pvt. Ltd. ....PETITIONER
V/S
Saint-global Constuction Products Uk Limited....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 35647 OF 2022 In COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 43 OF 2023 Saint-gobain Construction Products Uk Limited....PETITIONER And Anr V/S Patel Gypsum Pvt. Ltd. And 2 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 8586 OF 2023 In INTERIM APPLICATION STAMP NO. 35647 OF 2022 Patel Gypsum Pvt. Ltd. ....PETITIONER V/S Saint Global Construction Products Uk Limited ....RESPONDENT WITH LEAVE PETITION LODGING NO. 35645 OF 2022 In Page 1/2 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:13:15 ::: COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS 43 OF 2023 Saint-gobain Construction Products Uk Limited....PETITIONER And Anr V/S Patel Gypsum Pvt. Ltd. And 2 Ors ....RESPONDENT Adv. Hiren Kamod, Udayvir Rana, Rohan Khiani i/b Gaurav Pande for Plaintiff.
Adv. Shekhar Bhagat Rajas Panandikar, i/b Shekhar Bhagat and Neelaja Kirpekar for Defendant. Mrs. Rekha Rane 2nd Asstt. to Court Reciver present.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 17th July, 2023
P.C. :
S. O. to 02/08/2023 .
( ASSOCIATE )
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