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State of Rajasthan - Section

Section 16 in Chit Funds (Rajasthan) Rules, 1989

16. Form of Notice to chit subscriber.

- Every notice to be given by a foreman to the subscribers in a chit under section 16 shall be in Form IX. It shall be sent to each subscriber under certificate of posting and shall also be exhibited on the Notice board of the office of the foreman.