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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(xxix) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(xxix)"wages" shall have the meaning assigned to it in the Payment of Wages Act, 1936 (Central Act, 4 of 1936);