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[Cites 0, Cited by 0] [Section 514AA] [Entire Act]

NCT Delhi - Subsection

Section 514AA(a) in THE DELHI MUNICIPAL CORPORATION (AMENDMENT) ACT, 2022

(a)the North Delhi Municipal Corporation, the South Delhi Municipal Corporation and the East Delhi Municipal Corporation (hereafter referred to as the erstwhile Corporations) shall be subsumed with, and become part of the Municipal Corporation of Delhi;