Kerala High Court
Pnb Housing Finance Ltd vs State Of Kerala on 13 March, 2023
Author: K. Babu
Bench: K. Babu
Crl.MC No.1301/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K. BABU
Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
CRL.MC NO. 1301 OF 2023
CRIME NO.0919/2022 OF Infopark Police Station, Ernakulam
CMP NO.2819/2022 OF JUDICIAL FIRST CLASS MAGISTRATE COURT ,KAKKANAD
PETITIONERS/ACCUSED NOS. 1 TO 6:
1. PNB HOUSING FINANCE LTD HAVING ITS REGISTERED OFFICE AT
9TH FLOOR, ANTRIKSH BHAVAN, 22 KASTURBA GANDHI MARG,
NEAR CONNAUGHT PLACE, NEW DELHI
REPRESENTED BY ITS CEO, GIRISH KOUSGI , PIN - 110001
AND 5 OTHERS
RESPONDENTS/STATE & DEFACTOCOMPLAINANT :
1. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA,HIGH COURT P.O,ERNAKULAM, PIN - 682031
AND ANOTHER
This Criminal misc. case again coming on for orders upon perusing
the petition and this court's order dated 21/02/2023 in Crl.M.C.
1301/2023 and upon hearing the arguments of M/s. MADHU RADHAKRISHNAN,
NELSON JOSEPH, M.D.JOSEPH and DEEPAK ASHOK KUMAR, Advocates for
petitioners and the Public Prosecutor for the 1st respondent, the court
passed the following:
ORDER
Post after three months.
Interim order is extended till then.
Sd/- K. BABU JUDGE 13-03-2023 /True Copy/ Assistant Registrar