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Kerala High Court

Pnb Housing Finance Ltd vs State Of Kerala on 13 March, 2023

Author: K. Babu

Bench: K. Babu

Crl.MC No.1301/2023                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                           THE HONOURABLE MR.JUSTICE K. BABU
                 Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
                                  CRL.MC NO. 1301 OF 2023

                CRIME NO.0919/2022 OF Infopark Police Station, Ernakulam

        CMP NO.2819/2022 OF JUDICIAL FIRST CLASS MAGISTRATE COURT ,KAKKANAD

    PETITIONERS/ACCUSED NOS. 1 TO 6:
          1. PNB HOUSING FINANCE LTD HAVING ITS REGISTERED OFFICE AT
             9TH FLOOR, ANTRIKSH BHAVAN, 22 KASTURBA GANDHI MARG,
             NEAR CONNAUGHT PLACE, NEW DELHI
             REPRESENTED BY ITS CEO, GIRISH KOUSGI , PIN - 110001

                 AND 5 OTHERS

    RESPONDENTS/STATE & DEFACTOCOMPLAINANT :
          1. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
             KERALA,HIGH COURT P.O,ERNAKULAM, PIN - 682031

                  AND ANOTHER



         This Criminal misc. case again coming on for orders upon perusing
    the petition and this court's order dated 21/02/2023 in Crl.M.C.
    1301/2023 and upon hearing the arguments of M/s. MADHU RADHAKRISHNAN,
    NELSON JOSEPH, M.D.JOSEPH and DEEPAK ASHOK KUMAR, Advocates for
    petitioners and the Public Prosecutor for the 1st respondent, the court
    passed the following:




                                           ORDER

Post after three months.

Interim order is extended till then.

Sd/- K. BABU JUDGE 13-03-2023 /True Copy/ Assistant Registrar