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[Cites 0, Cited by 0] [Section 27B(1)] [Section 27B] [Entire Act]

Union of India - Subsection

Section 27B(1)(ii) in The Securities Contracts (Regulation) Act, 1956

(ii)in case of loss of the transfer deed by theft or any other cause beyond the control of transferee, by the actual period taken for the replacement thereof; and