Rajasthan High Court - Jaipur
Babu Lal Pansari vs Sitaram And Ors on 6 October, 2017
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No. 16504 / 2017
Babu Lal Pansari, Son of Shri Gopi Ram, Caste Mahajan, Aged
About 68 Years, Resident of Ward No 28, Jhunjhunu, Raj.
----Petitioner
Versus
1. Sitaram, Son of Basantlal
2. Lakshmikant, Son of Radheshyam
3. Suryakant, Son of Radheshyam
4. Ravikant, Son of Radheshyam
5. Bhagwati Prasad, So of Sanwal Ram.
6. Kesa Dev, Son of Sanwal Ram
7. Vishvanath, Son of Sanwal Ram
8. Jagdish Prasad, Son of Sanwal Ram
9. Indrajet, Son of Rameshwar Lal
10. Banwari Lal, Rameshwar Lal
11. Badri Prasad, Rameshwar Lal
12. Tarachand, Rameshwar Lal
13. Ratan Lal, Rameshwar Lal
14. Pira Mal, Rameshwar Lal
15. Vimal Kumar, Rameshwar Lal
16. Pawan Kumar, Son of Gopi Ram
17. Liladhar, Son of Gopi Ram
18. Kishori Lal, Son of Gorishankar
19. Sushil Kumar. Son of Gorishankar
20. Raghunath Prasad, Son of Gorishankar
21. Smt. Manohari, Wife of Late. Gopi Ram,
(All by Caste Mahajan (Pansari), Resident of Ward No 28, Near
Chaavo Daadi, Jhunjhunu, Rajasthan.)
----Respondents
(2 of 2) [CW-16504/2017] _____________________________________________________ For Petitioner(s) : Mr. Rajat Ranjan For Respondent(s) : Mr. Vijay Poonia _____________________________________________________ HON'BLE MR. JUSTICE ALOK SHARMA Order 06/10/2017 Counsel for the petitioner seeks permission to withdraw the writ petition.
He is permitted to do so. Writ petition is dismissed as withdrawn.
(ALOK SHARMA) J.
Dk