Section 19 in The State Capital Investment Subsidy Scheme for New Industries, 1990
19. Public undertakings of the State or the Central Government.
(No. F.12 (14)/IND/I/90)Notifications[No.F. 12(29) Ind/1 /91 dated February 1, 1992.]S.O. 275:-In pursuance of clause 5 of the State Capital Investment Subsidy Scheme for New Industries, 1990 issued vide Industries (Gr I) Department Notification No. F. 12 (14) Ind./1/90 dated the 5th Se Part, 1990, the State Government hereby declares the industries based on following resources available in the State as "Resource based Industries". -
