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[Cites 0, Cited by 0] [Section 322] [Entire Act]

State of Odisha - Subsection

Section 322(iii) in Orissa Municipal Rules, 1953

(iii)Every project for the construction of a new hospital or dispensary shall be accompanied by a site plan, showing the situation of the proposed building with reference to adjacent buildings, the various features of the surrounding of the proposed sites, the prevailing direction of the wind and all other matters capable of graphic delineation which may have influenced the selection. All proposals either for the construction of new hospital buildings or for the alteration of the existing buildings shall further be accompanied by line plans, drawn to scale showing the dimensions of each room, the purpose for which it is designed and (if an indoor hospital) the position of each bed.