Chattisgarh High Court
The Joint Commissioner Of Income Tax vs M/S Jindal Power Limited on 15 January, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR TAXC No. 15 of 2025 THE JOINT COMMISSIONER OF INCOME TAX versus M/S JINDAL POWER LIMITED 15/01/2025 Mr. Ajay Kumrani, Advocate on behalf of Mr. Amit Chaudhari, Advocate for the Appellant.
Learned counsel appearing for the Appellant prays for and is granted three weeks time to rectify the default.
Sd/- Sd/-
(Sanjay K. Agrawal) (Sanjay Kumar Jaiswal)
Judge Judge
Digitally
signed by
SOURABH
SOURABH PATEL
PATEL Date:
2025.01.16
14:01:57
+0530
Sourabh P.