Section 2(j) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

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Union of India - Subsection

Section 2(j) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

(j)“National Identity Number” means a unique identity number allotted to every Indian Citizen by the Registrar General of Citizen Registration, India;

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Union of India - Subsection

Section 2(j) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003