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Punjab-Haryana High Court

Kamaljit Kaur vs Joginder Singh on 16 February, 2018

Author: Ramendra Jain

Bench: Ramendra Jain

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH


                                                C.R. No.811 of 2018
                                                Date of Decision: 16.02.2018

Kamaljit Kaur
                                                                         ....Petitioner

                                       Versus

Joginder Singh
                                                                       ....Respondent

CORAM: HON'BLE MR. JUSTICE RAMENDRA JAIN

Present: -    Mr. Sandeep Arora, Advocate,
              for the petitioner.

RAMENDRA JAIN, J. (ORAL)

When the Bench was not agreeing with the submissions made by learned counsel for the petitioner, he prays for withdrawal of the instant revision petition.

Dismissed as withdrawn.





16.02.2018                                                  (RAMENDRA JAIN)
monika                                                          JUDGE

              Whether speaking/reasoned                Yes/No
              Whether Reportable                       Yes/No




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