Punjab-Haryana High Court
Kamaljit Kaur vs Joginder Singh on 16 February, 2018
Author: Ramendra Jain
Bench: Ramendra Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.R. No.811 of 2018
Date of Decision: 16.02.2018
Kamaljit Kaur
....Petitioner
Versus
Joginder Singh
....Respondent
CORAM: HON'BLE MR. JUSTICE RAMENDRA JAIN
Present: - Mr. Sandeep Arora, Advocate,
for the petitioner.
RAMENDRA JAIN, J. (ORAL)
When the Bench was not agreeing with the submissions made by learned counsel for the petitioner, he prays for withdrawal of the instant revision petition.
Dismissed as withdrawn.
16.02.2018 (RAMENDRA JAIN)
monika JUDGE
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
1 of 1
::: Downloaded on - 25-02-2018 15:47:58 :::