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[Cites 0, Cited by 0] [Section 180(6)] [Section 180] [Entire Act]

State of Karnataka - Subsection

Section 180(6)(iii) in Karnataka Panchayat Raj Act, 1993

(iii)in both the Adhyaksha and the Upadhyaksha, it shall be presided over by a member elected from amongst the elected members present at the meeting.]