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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(17) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(17)"Social Audit Gram Sabha" is a special Gram Sabha which shall be held at least once in every six months to discuss the Social Audit findings. Gram Sabha procedures regarding announcement, quorum, chairperson-ship, etc., shall also be applicable to the Social Audit Gram Sabha;