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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(3) in Maharashtra Cinemas (Regulation) Rules, 1966

(3)All doors used by the public may be kept closed but not bolted during a performance or exhibition, provided an attendant is placed in charge of each such door and whose duty it shall be to throw open the door in case of emergency.