Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(d) in The Goa Rehabilitation Board Act, 2006 (d)"Board premises" means any premises belonging to or vesting in the Board, or taken on lease or otherwise by the Board or entrusted to the Board under this Act for the purposes of this Act;
