Section 5(4)(c) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978

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State of Uttar Pradesh - Subsection

Section 5(4)(c) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978

(c)such other expenditure for the purposes of the institution as may be directed by the State Government or by an officer authorised by the State Government in that behalf.

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State of Uttar Pradesh - Subsection

Section 5(4)(c) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978