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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Tripura - Subsection

Section 36(1)(a) in Tripura Panchayats Act, 1993

(a)to close, remove, alter, repair, cleanse, disinfect, or put in good order any latrine, urinal, water closet, drain, cesspool, or other receptable for filth, sullage, rubbish or refuse pertaining to such land or buildings, or to remove or alter any door or trap or construct any drain for any such latrine, urinals or water-closet which opens on to a street or drain or to shut off such latrine, urinal or water-closet by a sufficient roof or wall or fence from the view of persons passing by or dwelling in the neighbourhood ;