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State of Maharashtra - Section

Section 30 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

30. Office bearers of Water Users' Association and their powers.

- In order to carry out functions of the Water Users' Association, and to achieve the objectives of this Act, the office-bearers of Water Users' Association and any person acting under the general or specific instructions of such office-bearers shall have such powers as may be prescribed.