Section 70 in Jammu and Kashmir Co-operative Societies Rules, 2001
70. Inspection of documents
- A member of a Co-operative Society or a member of the public may inspect the following documents in the office of the Registrar free of charges and may obtain certified copies thereof on payment of the following fees:(1)Application for registration of a society .............Re. 1 /- each.(2)Certificate of Registration ................Re. 1 /- each.(3)Bye-laws of societies..........Re. 1/- per folio.(4)Amendment of bye-laws of a society ........Re. 1 /- per folio.(5)Order of cancellation of the registrationof society Re. 1 /- per folio.(6)Audit Memorandum of a society.(7)Annual Balance Sheet........Re. 1 /- per folio.(8)Order for surcharge u/s. 72 ..............Re. 1/- per folio.(9)Order of supersession of a committee or removal of any member thereof ........Re. 1 /- per folio.(10)Any other order against which an appeal is provided Re. 1/- per folio.
